Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 2 in The Destructive Insects and Pests (Amendment and Validation) Act, 1992 2. [Amendment of section 3 of Act 2 of 1914.]- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and Sch. (w.e.f. 3-9-2001).
