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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(4) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(4)[ The merit list shall be prepared on the basis of the marks obtained in the written examination including shorthand, typing and performance in computer operation, if any. The list shall hold good for one year or until the next selection whichever is earlier.] [As amended by Gazette Notification dated 28.02.2004.]