Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 16] [Entire Act] State of Karnataka - Subsection Section 16(3) in Karnataka Advocates' Welfare Fund Act, 1983 (3)[ xxx] [Omitted by Act 21 of 1993 w.e.f. 02.04.1997]
