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[Cites 0, Cited by 1] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(1) in Maharashtra Police Act

(1)The Commissioner or Superintendent may, on the application of any person, depute any additional number of Police to keep the peace, to preserve order or to enforce any of the provisions of this or any other Act in respect of any particular class or classes of offences or to perform any other Police duties at any place in the area under his charge.