Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 4 August, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2171 of 2023 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 04-08-2023 List along with Cr.A.No.3690/2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
bj/-
Signature Not Verified
Signed by: BARKHA
SHARMA
Signing time: 04-Aug-23
5:27:34 PM