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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(2)(a) in Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006

(a)maintain and administer the "Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Fund" and collect the contributions towards that Fund;