Section 2(kk) in Sikkim Ecology Fund and Environment Cess Act, 2005
(kk)[ "purchase invoice" means an invoice or cash memorandum or a bill showing total cost of the price of the goods specified in Schedule II, inclusive of all the charges, paid by a person to the selling dealer of any State other than Sikkim, whether registered under any Act of that State or not;] [Inserted by Act No. 5 of 2008, dated 10.04.2008.]
