Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 16 in Contempt of Courts (Patna High Court) Rules 16. The Patna High Court Rules which are not inconsistent with the provisions of these rules mutatis mutandis shall apply to the proceedings in the High Court.
