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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(a) in The Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978

(a)having in his possession, custody or control any property held for the purposes of the Guru Gobind Singh Medical College wrongfully withholds such property from the State Government; or