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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(12) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(12)During the moderation of an assessed answer book, he/she shall go through the entire text of the answer book and ascertain that the Examiner has adhered to the instructions issued to him/her including the marking scheme, recording and rounding up of the scores, accurate totalling of scores, etc.