Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] State of Telangana - Subsection Section 70(2)(p) in Telangana Housing Board Act, 1956 (p)the time at which and the form and manner in which statistics, returns, particulars and statements shall be submitted under section 66;