Section 5(1)(c) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(c)A Tariff Order shall continue to be in force for such period as may be indicated in the said order unless amended or revoked earlier.

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