Punjab-Haryana High Court
Haryana State Industrial And ... vs Mahender And Others on 16 December, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
143-11 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CR-5149-2022 (O&M)
Date of decision: 16.12.2022
Haryana State Industrial and Infrastructure Development Corporation
Limited
....Petitioner
Versus
Mahender and others
..Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr.Baldev Raj Mahajan, Sr. Advocate with
Mr. Pritam Singh Saini, Advocate for the petitioner
Mr. Amit Jain and
Mr. Kamal Goyal, Advocates for the respondents
in CR 5169-2022
Mr. Ajay Chaudhary, Advocate for
Mr. R.S.Mamli, Advocate for the respondents
in CR-5486, 5503, 4237, 5465, 5500, 5464, 5491, 5479 and
5478 of 2022
Mr. Sanjay Verma, Advocate for the respondent no.1 and 2
in CR-5211 of 2022
Mr. Pradeep Virk, Advocate for respondent no.2
in CR-5304-2022
Mr. Deepak Kumar, Advocate for the respondents
Mr. Vinay Gaur, Advocate for respondent no.2
in CR-5304-2022
Mr. Aditya Jain and
Mr. Rahul Vohra, Advocates for the respondent
in CR-5281-2022
Mr. Harsh Vardhan Shehrawat, AAG, Haryana and
Mr. J.S.Pannu, AAG, Haryana
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CR-5149-2022 (O&M) 2
ANIL KSHETARPAL, J (Oral)
For orders, see detailed order, passed in CR-5148-2022 titled as 'Haryana State Industrial and Infrastructure Development Corporation Limited vs. Sukhbir and others' of the even date.
All the pending miscellaneous applications, if any, are also disposed of.
16.12.2022 (ANIL KSHETARPAL)
rekha JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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