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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(e) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(e)he has in the past been:
(i)refused a licence on the grounds which continue to remain valid; or
(ii)subjected to any proceedings for contravention of any of the provisions of the Act or the rules or the regulations made thereunder; or