Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

NCT Delhi - Subsection

Section 31(2)(ii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(ii)two representatives, to be nominated by the Government, of whom one shall be holding a trading licence in the market and other shall be representative of the agriculturists;