Section 3B(5) in The Orissa Grama Panchayats Election Rules, 1965
(5)Copy of the notification published under Sub-rule (4) shall forthwith be communicated to the Commissioner for filling up of the seat or office as the case may be, by fresh election and a copy of such notification shall also be forwarded to the Director, Sub-Collector, Election Officer and the concerned Grama Panchayat.
