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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(1)(a) in West Bengal Trade Unions Rules, 1998

(a)any precinct within any factory premises or industrial establishment, for which an election is being held, is required or likely to be required for the purpose of, or for being used as the polling stations or for the purpose of storage of ballot boxes after the polling has been taken or for any other purpose, or