Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 62] [Entire Act] State of Uttar Pradesh - Subsection Section 62(1) in Uttar Pradesh Private Universities Act, 2019 (1)All the Acts enumerated in the Schedule 1 to this Act shall stand repealed on the commencement of this Act.
