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State of West Bengal - Section

Section 272 in West Bengal Municipal Act, 1993

272. Depositing or throwing any solid waste in contravention of the provisions of this Act.

- Whoever deposits or throws or causes or permits to be deposited or thrown any solid waste on any place in contravention of the provisions of this Act shall, subject to such rules and regulations as may be made in this behalf, be punishable with fine which shall not be less than fifty rupees or more than five thousand rupees for each of such offences.