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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Punjab - Subsection

Section 52(3) in The Punjab Co-operative Societies Rules, 1963

(3)No fee shall be payable to an arbitrator till the dispute referred to him is [decided finally.] [Words substituted by the Punjab Government Gazette Notification dated 18.2.86 (Section 10 (ii)]