Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Assam - Subsection Section 24(d) in The Dibrugarh University Act, 1965 (d)to approve the curricula and syllabi for the Under-graduate courses and to modify when necessary, after considering the recommendations of the Board of Studies concerned.
