Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372] [Entire Act] State of Jharkhand - Subsection Section 372(12) in Bihar Education Code, 1961 (12)The committee will be consulted before any teacher is appointed to the staff of the school.(G.O. no. 1457-E., dated the 10th April 1923.)(b)Other Government Girls' Schools