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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Metropolitan Planning Committee Act, 2007

1. Short title extent and commencement.

(1)This Act may be called the Andhra Pradesh Metropolitan Planning Committee Act, 2007.
(2)It extends to the whole of the State of Andhra Pradesh.
(3)It shall be deemed to have come into force on the 22nd October, 2007.