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State of Uttar Pradesh - Section

Section 198 in The United Provinces Tenancy Act, 1939

198. Application of certain sections to grantee

. - The provisions of Section 65, Section 68, Section 70, Sections 72 to 80, Section 157, Section 159, Section 160, Section 162, Sections 181 to 183 and Sections 185 and 186 shall apply to rent-free grantees and to grantee holding at a favourable rate of rent as they apply to hereditary tenant.