Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Port Rules for the Port of Bombay 35. Licensed boats shall, on all occasions, when it may be practicable, give way to boats belonging to vessels of war or private owners.Regulation of the use of Fires and Lights
