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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(2)(d) in Purba Medinipur University Act, 2017

(d)Special Invitee -
(xvii)any official or expert in any field or eminent educationist. whom the Vice-Chancellor may require for advice, consultation or assistance may he invited to attend the meeting: