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[Cites 0, Cited by 0] [Section 18] [Entire Act]

NCT Delhi - Subsection

Section 18(r) in Delhi Panchayat Raj Act, 1954

(r)the administration of [justice] [Substituted by S. 7 of Central Act, 9 of 1959 for the words 'Civil Justice'] to the extent permitted in this Act and the election of the panches on the panel of the Circle Panchayat according to the provisions of this Act and rules made thereunder;