Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 76 in Tripura Municipal Act, 1994 76. Salaries and allowances of officers and employees. - All officers and employees of a Municipality shall receive salaries and allowances out of the Municipal fund.
