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State of Rajasthan - Section

Section 30 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

30. Appointment to senior post.

- Appointment to senior posts shall be made by Government from amongst the members of the service on the basis of seniority-cum-merit in accordance with rule 29;Provided that if the Government is satisfied in consultation with the Commission where necessary on the advice of the Departmental Promotion Committee that no suitable person is available in the service for promotion to any senior post, the Government may appoint any person by transfer from the Rajasthan Ayurvedic, Unani, Homeopathy and Naturopathy Subordinate Service or deputation from the Government of India or any other State Governments.