Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1 in M.P. Food Security Rules, 2017 1. Short title, extent and commencement. (1)These Rules may be called the Madhya Pradesh Food Security Rules, 2017.(2)They shall extend to the whole of Madhya Pradesh.(3)They shall come in to force from the date of their publication in the Madhya Pradesh Gazette.
