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State of Maharashtra - Section

Section 11 in The Maharashtra Public Records Act, 2005

11. Receipt of records from private sources.

(1)The Department of Archives may, accept any record of historical or national importance from any private source by way of gift, purchase or otherwise.
(2)The Department of Archives may, in such manner and subject to such conditions as may be prescribed, make any record referred to in sub-section (1) available to any bona fide research scholar.