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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(s) in Periyar University Act, 1997

(s)"University college" means a college or a college combined with a research institute maintained by the University, whether institute by it or not, and providing courses of study leading upto the post-graduate and professional degrees of the University;