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State of Rajasthan - Section

Section 231 in Rajasthan Land Revenue (Land Records) Rules, 1957

231. Register of Inspections by Revenue Officers F. No. O19.

- A register of blank papers will be kept by each Office Qanungo in which the Naib-Tehsildar, Tehsildar and other Revenue Officers will note down their inspections from time to time. The inspection notes of the Assistant Director of Land Records will be pasted in another file book to be kept for the purpose.