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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(6)(c) in The Haryana School Education Act, 1995

(c)the school fund, the pupil fund, and any other existing fund shall continue to be available to the Administrator for being spent for the purpose of the school; and