Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(2)The School Management Committee shall consist of 15 members out of which 11 shall be from amongst parents or guardians of children:Provided that 50 per cent of members of such Committee shall be women.