Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 56(2) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(2)The Government may, by notification in the Official Gazette, authorize any officer not below the rank of Chief Engineer in the Public Works Department/Rural Works Department to exercise the powers of appellate authority in such areas as may be specified.