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[Cites 0, Cited by 0] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(5) in The Oil Mines Regulations, 2017

(5)The manager of every mine shall maintain separation distance between blocks and production facilities in accordance with the Oil Industries Safety Directorates Standard, that is, OISD-STD-118 or its revised version or any other standard specified by the Chief Inspector of Mines by a general or special order based on quantitative risk assessment.