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State of Uttarakhand - Section

Section 5 in Uttarakhand Panchayati Raj Act, 2016

5. Constitution and reconstitution of the Gram Panchayat.

- If any existed area of the Gram Panchayat, in every district prior of the ending of the tenure or otherwise required for the purposes of this Act is necessary, then the State Government shall arrange the constitution or reconstitution of the Gram Panchayat.