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Supreme Court - Daily Orders

Nand Ram vs Prabhu Dayal & Others on 11 November, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.17                                COURT NO.9                  SECTION IVB

                                  S U P R E M E C O U R T O F           I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal   (C)......CC      No(s).
     20706/2016

     (Arising out of impugned final judgment and order dated 11/03/2015
     in RSA No. 2137/1992 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     NAND RAM                                                               Petitioner(s)

                                                      VERSUS

     PRABHU DAYAL & OTHERS                                                  Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 11/11/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. Vipin Kumar Jai, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

The application for substitution is allowed.

We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.

Pending interlocutory applications, if any, are disposed of.

(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.17 12:31:24 IST Reason: