Supreme Court - Daily Orders
Nand Ram vs Prabhu Dayal & Others on 11 November, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.17 COURT NO.9 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20706/2016
(Arising out of impugned final judgment and order dated 11/03/2015
in RSA No. 2137/1992 passed by the High Court Of Punjab & Haryana
At Chandigarh)
NAND RAM Petitioner(s)
VERSUS
PRABHU DAYAL & OTHERS Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 11/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Vipin Kumar Jai, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
The application for substitution is allowed.
We find no reason to entertain this Special Leave Petition, which is, accordingly, dismissed.
Pending interlocutory applications, if any, are disposed of.
(Jayant Kumar Arora) (Renu Diwan) Court Master Assistant Registrar Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.11.17 12:31:24 IST Reason: