Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 8 in The Punjab Backward Classes (Grant of Loans) Rules, 1958 8. Repayment of loan. - [Section 14 (2) (ii)]. - The borrower may repay the whole or any portion of the loan before the due date.
