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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(9) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(9)Whether there is any obligation or arrangement for giving preference to the physically handicapped persons in filling up the vacancies, and if so, the number of vacancies to be filled by such persons.