Delhi High Court - Orders
Bed Ram vs Uoi & Anr on 8 March, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~21 to 29 (2022 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LA.APP. 59/2007 with CM APPLs. 13373/2016, 20707-
20708/2016 & 31375/2021
BED RAM ..... Appellant
versus
UOI & ANR. ..... Respondent
+ LA.APP. 4/2019 & CM APPL. 1666-1668/2019
UNION OF INDIA ..... Appellant
versus
RAGHUBAR DAYAL @
RAGHBAR SINGH & ORS ..... Respondents
+ LA.APP. 49/2019 & CM APPLs. 16601/2019, 16603-16604/2019
UNION OF INDIA ..... Appellant
versus
HANSO (DECEASED) THR LRS & ANR ..... Respondents
+ LA.APP. 76/2019 & CM APPL. 22421/2019
SKY HIGH AGRO EXPO PVT LTD ..... Appellant
versus
UNION OF INDIA & ANR ..... Respondents
+ LA.APP. 77/2019 & CM APPL. 22425/2019
MONIKA GARG ..... Appellant
versus
UNION OF INDIA & ANR ..... Respondents
+ LA.APP. 78/2019 & CM APPL. 22426/2019
SUPERB AGRO EXPO PVT LTD ..... Appellant
versus
UNION OF INDIA & ANR ..... Respondents
+ LA.APP. 94/2019 & CM APPL. 25848-25849/2019
UNION OF INDIA ..... Appellant
versus
MUKESH KUMAR & ANR ..... Respondents
Signature Not Verified
Digitally signed LA.APP. 59/2007 & connected matters Page 1 of 3
By:SHITU NAGPAL
Signing Date:08.03.2022
17:48:22
+ LA.APP. 130/2019 & CM APPL. 41647-41648/2021
DAL CHAND SHARMA & ORS ..... Appellants
versus
UNION OF INDIA & ANR ..... Respondents
+ LA.APP. 137/2019 & CM APPL. 38884/2019
BHOOP SINGH (DECEASED) THR LRS ..... Appellant
versus
UNION OF INDIA & ANR ..... Respondents
Present: Mr. Bhagwat Prashad Gupta, Mr. Rajesh Gupta &
Mr. Priyashu Aggarwal, Advocates for the appellants in item
Nos. 21, 28 & 29 [Mob.9810360789].
Mr. Siddharth Panda, Advocate for the appellants in item
Nos. 22 & 23.
Mr. L.B. Rai, Advocate for the appellants in item Nos. 24,
25 & 26.
Ms. Jyoti Tyagi, Advocate for Mr. Yeeshu Jain, Advocate
for R-1/UOI in item Ns. 21 to 29.
Mr. Roshan Lal Goel, Advocate for respondents DDA in
item Nos. 24, 25 & 26.
Ms. Ruchika Rathi & Mr. Shivam Tiwari, Advocates for
DSIIDC in item No. 27.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 08.03.2022 The proceedings in the matter have been conducted through hybrid mode [physical and virtual hearing].
1. Ms. Jyoti Tyagi, learned counsel, appears on behalf of the Union of India in all the matters. Mr. Roshan Lal Goel, learned counsel, appears on behalf of the Delhi Development Authority in LA.APP. Nos. 76/2019, Signature Not Verified Digitally signed LA.APP. 59/2007 & connected matters Page 2 of 3 By:SHITU NAGPAL Signing Date:08.03.2022 17:48:22 77/2019 & 78/2019. Ms. Ruchika Rathi, learned counsel, appears on behalf of the DSIIDC in LA.APP. 94/2019.
2. It appears that these appeals were being heard in a batch of approximately 153 appeals. LA.APP. 59/2007 is the lead matter. It appears that other than the lead matter, only those appeals which relate to the year 2019 have been listed today due to the restricted functioning of the Court.
3. In the interest of justice, list on the en bloc date, i.e. 21.04.2022.
PRATEEK JALAN, J MARCH 8, 2022 'hkaur'/ Signature Not Verified Digitally signed LA.APP. 59/2007 & connected matters Page 3 of 3 By:SHITU NAGPAL Signing Date:08.03.2022 17:48:22