Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 28] [Entire Act] Union of India - Section Section 56 in The Registration Act, 1908 56. Copy of entries in Indexes Nos. I, II and III to be sent by Sub-Registrar to Registrar and filed. - [Repealed by the Indian Registration (Amendment) Act, 1929 (15 of 1929), section 2.
