Madhya Pradesh High Court
Kailash Chand Jain (Dead) Th:L.Rs, Smt. ... vs Bhagirath Prasad (Dead) Th:L.Rs, ... on 17 June, 2016
1
W.P. No.4265/2012
17.06.2016
Parties through their respective counsel.
Heard on I.A.No.8437/2015.
Counsel for the petitioner submits that respondent No.1(c)
has expired and the legal representatives are already on record.
The application is allowed. The petitioner is directed to delete the name of respondent No.1(c) from the array of cause title within seven days'.
IR to continue.
(S.A DHARMADHIKARI) Judge Sha