Section 11 in The Bureau of Indian Standards (Recruitment to Laboratory Technical Posts) Regulations, 2007
11. Saving.
- Nothing contained in these regulations shall affect reservations, relaxation of age limit and other concessions required to be provided for Scheduled Castes, the Scheduled Tribes, Other Backward Classes, Ex-servicemen, Physically Handicapped and other special categories of persons in accordance with the order issued by the Central Government from time to time in this regard.
