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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(a) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(a)Three representatives from the members of the Board nominated by the Chairman (hereinafter referred to as the Housing Board Trustees); and