Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(f) in The U.P. Khandsari Sugar Manufacturers' Licensing Order, 1967 (f)"Khandsari Sugar" means sugar containing more than ninety per cent sucrose and manufactured by open pan process including bels.
