Supreme Court - Daily Orders
M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 8 August, 2016
Bench: Shiva Kirti Singh, R. Banumathi
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ITEM NO.11 COURT NO.13 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7206/2016
(Arising out of impugned final judgment and order dated 16/12/2015
in WPC No. 17403/2013 passed by the High Court of Orissa at
Cuttack)
M/S MIDEAST INTEGRATED STEEL LTD AND ANR Petitioner(s)
VERSUS
STATE OF ODISHA AND ORS Respondent(s)
WITH
S.L.P.(C)...CC No. 8869/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8960/2016
(With appln.(s) for permission to file SLP and appln.(s) for
permission to file SLP and Office Report)
S.L.P.(C)...CC No. 9246/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 9326/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8728/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 11660/2016
(With appln.(s) for permission to file SLP and Office Report)
Date : 08/08/2016 These petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Salman Khurshid, Sr. Adv.
Ms. Udita Singh, Adv.
Signature Not Verified
Mr. Lakshmi Raman Singh,Adv.
Digitally signed by
SWETA DHYANI
Date: 2016.08.09
16:43:41 IST
Reason: Mr. Dhananjaya Mishra, Adv.
Mr. Ramendra Mohan Patnaik,Adv.
Mr. Amar Dave, Adv.
Mrs. Nandini Gore, Adv.
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Ms. Trishala Kulkarni, Adv.
Mrs. Manik Karanjawala, Adv.
Ms. Devina Sehgal, Adv.
for M/s. Karanjawala & Co.
Mr. Shiv Mangal Sharma, Adv.
Mr. Shrey Kapoor, Adv.
Mr. Abhinandini Sharma, Adv.
for M/s Aura & Co.
Mr. Dhananjay Misra, Adv.
Mr. Abhishek Singh, Adv.
Mr. Naveen Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matters before a Bench of which one of us (R. Banumathi) is not a member.
(SWETA DHYANI) (MADHU NARULA) SR.P.A. COURT MASTER