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[Cites 0, Cited by 0] [Section 101(21)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(21)(ii) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(ii)The builder has to contribute 25% cost of the establishment and strengthening of the jurisdiction of Fire station under private and public partnership model.