Supreme Court - Daily Orders
Gujarat Urja Vikas Nigam Limited vs The Tata Power Company Limited on 27 May, 2025
Bench: Vikram Nath, Sanjay Kumar
ITEM NO.3 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 14971-14972/2024
GUJARAT URJA VIKAS NIGAM LIMITED Appellant(s)
VERSUS
THE TATA POWER COMPANY LIMITED & ORS. Respondent(s)
[ONLY IA NO. 75199/2025 IN CA 330-331/2025 IS LISTED]
WITH
C.A. No. 330-331/2025 (XVII)
FOR STAY APPLICATION ON IA 75199/2025
IA No. 75199/2025 - STAY APPLICATION
Date : 27-05-2025 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
HON'BLE MR. JUSTICE SANJAY KUMAR
(PARTIAL COURT WORKING DAYS BENCH)
For Appellant(s) :
Mr. M.G. Ramachandran, Sr. Adv.
Ms. Poorva Saigal, Adv.
Mr. Nikunj Dayal, AOR
Mr. Shubham Arya, Adv.
Mr. Pramod Dayal, Adv.
Ms. Pallavi Saigal, Adv.
Ms. Reeha Singh, Adv.
Ms. Tanya Singh, Adv.
Ms. Srishti Khindaria, Adv.
Mr. Aneesh Bajaj, Adv.
Mr. Mg Ramachandran, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Ranjitha Ramachandran, Adv.
Ms. Jesal Wahi, Adv.
Ms. Srishti Khindaria, Adv.
For Respondent(s) :
Signature Not Verified
Mr. Udit Gupta, Adv.
Mr. Anup Jain, Adv.
Digitally signed by
SONIA BHASIN
Date: 2025.05.27
16:35:21 IST
Reason: Mr. Vyom Chaturvedi, Adv.
Ms. Sneha Singh, Adv.
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Ms. Pragya Gupta, Adv.
Ms. Prachi Gupta, Adv.
Ms. Nishtha Goel, Adv.
Ms. Deep Shikha Kumar, Adv.
M/S. Udit Kishan And Associates, AOR
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Vikas Singh, Sr. Adv.(V.C.)
Mr. Dhruv Mehta, Sr. Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Abhishek Munot, Adv.
Mr. Malcolm Desai, Adv.
Mr. Samikrith Rao, Adv.
Ms. Deepeika Kalia, Adv.
Mr. Udit Dedhiya, Adv.
Ms. Nishi Sangtani, Adv.
Ms. Rajkumari Divyasana, Adv.
UPON hearing the counsel the Court made the following
O R D E R
IA NO. 75199/2025 IN CA 330-331/2025 Learned counsel for the petitioner states that he is not pressing the present application as during the pendency of this application, the applicant has already made the deposit under protest.
The present interlocutory application is accordingly dismissed as withdrawn.
(SONIA BHASIN) (PREETI SAXENA)
ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH)
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